Madhya Pradesh High Court
Smt. Salamat Bi vs Musheer Mohammad Khan on 10 July, 2015
WP-2187-2015
(SMT. SALAMAT BI Vs MUSHEER MOHAMMAD KHAN)
10-07-2015
Shri Imtiaz Hussain, Advocate for the petitioner.
None appears on behalf of the respondents though
represented by Ms.J.Iyer, Advocate.
Let S.P.C. be issued to the respondents for a fixed date in the week commencing 27.7.2015.
List the case on the date of S.P.C. Till then, interim order passed earlier shall remain in operation.
(J.K. MAHESHWARI) JUDGE