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Madhya Pradesh High Court

Smt. Salamat Bi vs Musheer Mohammad Khan on 10 July, 2015

                          WP-2187-2015
              (SMT. SALAMAT BI Vs MUSHEER MOHAMMAD KHAN)


10-07-2015

Shri Imtiaz Hussain, Advocate for the petitioner.
         None appears on behalf of the respondents though

represented by Ms.J.Iyer, Advocate.

Let S.P.C. be issued to the respondents for a fixed date in the week commencing 27.7.2015.

List the case on the date of S.P.C. Till then, interim order passed earlier shall remain in operation.

(J.K. MAHESHWARI) JUDGE