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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(o) in Atomic Minerals Concession Rules, 2016

(o)the lessee shall allow any officer authorised by the Central Government or the State Government to enter upon any building, excavation or land comprised in the lease for the purpose of inspecting the same;