Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(ix) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(ix)[ under sub-section (2) of section 46 and under sub-section (2) of section 47A the travelling and other allowances to be given to the President and the Vice-President;] [Clause (ix) was substituted for the original by Maharashtra 10 of 1985, Section 6(b).]