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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(b) in Bihar Elementary School Education Committee Act, 2007

(b)The BEEO will maintain the record of the Poshak Kshetra of school of his area and one copy of it will be made available to the school for record. The record of Poshak Kshetra will be sent to Gram Panchayat/Panchayat Samiti/Urban Body, if they have some objections they will send their objections to the BEEO within 15 days, which will be disposed of by the competent authority, if so required.