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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(15) in Abkari Act, 1 of 1077

(15)Sale or Selling:- "Sale or selling" includes any transfer [including] [Substituted for the words 'otherwise than by way of' by section 7(g) of by Act 10 of 1967.] gift.[(16) "Import" means to bring into the State. [Substituted by Act No. 10 of 1967.]