Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(2) in Assam Adoption of Standard Weights Act, 1955 (2)"Primary Standard" means the set of weights supplied by the Central Government under sub-section (2) of section 4 of the Standard Weights Act, 1939.(Act 9 of 1939)
