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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(4)On grant of the application, the Allotting Authority shall issue an allotment order to the applicant and will deliver possession of the land allotted to him.