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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(3) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(3)The application fees along with the application form shall be submitted as per detail below :
(i)For storage capacity up to 250 tonne at a time the storage fee Rs. 20,000/-;
(ii)In additional to above for each 100 tonne or its part Rs. 2,000/-.