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Union Of India vs M/S Steel Authority Of India Ltd. on 3 December, 2014

     ITEM NO.41                                          1

                                      REGISTRAR COURT. 2                    SECTION III

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                         No(s).36099/2013

     UNION OF INDIA                                                             Petitioner(s)

                                                        VERSUS

     M/S STEEL AUTHORITY OF INDIA                                               Respondent(s)




     WITH
     SLP(C) No. 2459/2014
     (With Office Report)
      SLP(C) No. 16438/2014
     (With Interim Relief and Office Report)

     Date : 03/12/2014 These petitions were called on for hearing today.




     For Petitioner(s)                     Ms. Shubhra Rai,Adv.
                                           Mr. B. Krishna Prasad,Adv.


     For Respondent(s)                     Mr. Prashanth S. Shivadass,Adv.
                                           Mr. M. P. Devanath,Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

The office report is that the sole respondent has already filed Signature Not Verified the counter affidavit. Viewed thus, the matter shall be Digitally signed by processed for listing before the Hon'ble Court under the rules.

The sole respondent has failed to file the counter affidavit within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

The office report is that the sole respondent has already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

(M K HANJURA) Registrar MG