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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(z) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(z)"single window system" means the centralized system for admission administered by the Policy Planning Body;
(za)"Sponsored Institution" means a professional educational institution set up by the Government under the Societies Registration Act, 1860, the Constitution College of University, and department of a University, which runs either with the Government sponsored programme or with the self-financing programme or with both;