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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(3)All decisions of Town Vending Committee shall be recorded in the minute book of be Town Vending Committee and authenticated copies may be issued to all concerned on demand.