Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in Rajasthan Minor Mineral Concession Rules, 2017

(2)The amount of security deposit shall be, -
(i)an amount equal to one fourth of the annual dead rent for mining lease; and
(ii)an amount equal to one fourth of the annual licence fee for quarry licence.