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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(1)(a) in The Maharashtra Khar Lands Development Act, 1979

(a)unless some special repairs are immediately executed, serious damage will be caused to any embankment resulting in sudden and extensive loss and injury to property, human beings or animals;