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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(4)(ii) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(ii)the condition that where the land transferred is an orchard, the transferee shall continue to maintain such land as an orchard; and