Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(iv) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954

(iv)if he was recorded as an occupancy tenant in the annual records on the 11th March, 1940, and -