Rajasthan High Court - Jaipur
The Union Of India vs Trilok Chand Jain S/O Shri Hajari Lal ... on 7 January, 2022
Bench: Manindra Mohan Shrivastava, Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 9840/2019
The Union Of India
----Petitioner
Versus
Trilok Chand Jain S/o Shri Hajari Lal Jain
----Respondent
Connected With D.B. Civil Writ Petition No. 14602/2019 The Union Of India
----Petitioner Versus Hitendra Meena S/o Mohan Lal
----Respondent D.B. Civil Writ Petition No. 866/2020 The Union Of India
----Petitioner Versus Brij Raj Jangid S/o Shri Laxmi Chand
----Respondent D.B. Civil Writ Petition No. 1152/2020 The Union Of India
----Petitioner Versus Pradeep Kumar Dadhich S/o Shri Radhey Shyam
----Respondent D.B. Civil Writ Petition No. 1157/2020 The Union Of India
----Petitioner Versus Mahaveer Suman S/o Badri Nath
----Respondent D.B. Civil Writ Petition No. 1195/2020 The Union Of India
----Petitioner Versus Dev Lal S/o Shri Prabhu Lal
----Respondent D.B. Civil Writ Petition No. 1196/2020 The Union Of India (Downloaded on 24/12/2022 at 09:04:25 AM) (2 of 9) [CW-9840/2019]
----Petitioner Versus Laxman Singh S/o Shri Suraj Bhan Singh
----Respondent D.B. Civil Writ Petition No. 1197/2020 The Union Of India
----Petitioner Versus Madan Lal Nagar S/o Shri Kanhiya Lal
----Respondent D.B. Civil Writ Petition No. 1357/2020 The Union Of India
----Petitioner Versus Brij Mohan Sharma S/o Shri Jagdish Prasad Sharma
----Respondent D.B. Civil Writ Petition No. 1379/2020 The Union Of India
----Petitioner Versus Rajesh Bairwa S/o Shri Harphool Bairwa
----Respondent D.B. Civil Writ Petition No. 1383/2020 The Union Of India
----Petitioner Versus Anil Kumar Somani S/o Shri Tejmal Somani
----Respondent D.B. Civil Writ Petition No. 181/2021 The Union Of India
----Petitioner Versus Ramprasad Goswami S/o Shri Mohan Lal
----Respondent D.B. Civil Writ Petition No. 312/2021 The Union Of India
----Petitioner Versus Davendra Sen S/o Shri Ram Kalyan Ji
----Respondent D.B. Civil Writ Petition No. 313/2021 (Downloaded on 24/12/2022 at 09:04:25 AM) (3 of 9) [CW-9840/2019] The Union Of India
----Petitioner Versus Ramesh Chand Bairagi S/o Shri Ram Kishan Bairagi
----Respondent D.B. Civil Writ Petition No. 1174/2021 Girraj Prasad Sharma S/o Ramji Lal
----Petitioner Versus Arvind Kumar S/o Girraj Prasad Sharma
----Respondent D.B. Civil Writ Petition No. 1494/2021 The Union Of India
----Petitioner Versus Mahaveer Prasad S/o Shri Madan Mohan
----Respondent D.B. Civil Writ Petition No. 2502/2021 The Union Of India
----Petitioner Versus Dil Kush Bairwa S/o Prabhu Lal Bairwa
----Respondent D.B. Civil Writ Petition No. 2508/2021 The Union Of India
----Petitioner Versus Ramkisan S/o Chitarmal
----Respondent D.B. Civil Writ Petition No. 2515/2021 The Union Of India
----Petitioner Versus Kamlesh Kumar Dhobi S/o Birdhi Lal
----Respondent D.B. Civil Writ Petition No. 2517/2021 The Union Of India
----Petitioner Versus Radhey Shyam Kumhar S/o Bholu Lal
----Respondent (Downloaded on 24/12/2022 at 09:04:25 AM) (4 of 9) [CW-9840/2019] D.B. Civil Writ Petition No. 2518/2021 The Union Of India
----Petitioner Versus Jagdish Chand Sharma S/o Prahalad Sharma
----Respondent D.B. Civil Writ Petition No. 2519/2021 The Union Of India
----Petitioner Versus Surendra Kumar Jain S/o Bhanwar Lal Jain
----Respondent D.B. Civil Writ Petition No. 2521/2021 The Union Of India
----Petitioner Versus Ganesh Kumar Gupta S/o Madan Mohan
----Respondent D.B. Civil Writ Petition No. 2524/2021 The Union Of India
----Petitioner Versus Ajit Kumar Jain S/o Haram Chand Jain
----Respondent D.B. Civil Writ Petition No. 6433/2021 The Union Of India
----Petitioner Versus Bhagwat Prasad Sharma S/o Shri Laxman Sharma
----Respondent D.B. Civil Writ Petition No. 6435/2021 The Union Of India
----Petitioner Versus Haricharan Lal S/o Shri Shyam Lal
----Respondent D.B. Civil Writ Petition No. 6436/2021 Union Of India
----Petitioner Versus Harish Chand Sharma S/o Shri Murari Lal Sharma (Downloaded on 24/12/2022 at 09:04:25 AM) (5 of 9) [CW-9840/2019]
----Respondent D.B. Civil Writ Petition No. 6437/2021 Union Of India
----Petitioner Versus Mukesh Kumar Meena S/o Shri Mausaria
----Respondent D.B. Civil Writ Petition No. 6440/2021 The Union Of India
----Petitioner Versus Bhagchand Jain S/o Late Shri Niranjan Lal Jain
----Respondent D.B. Civil Writ Petition No. 6441/2021 The Union Of India
----Petitioner Versus Ramniwas Sharma S/o Shri Murari Lal Sharma
----Respondent D.B. Civil Writ Petition No. 6442/2021 The Union Of India
----Petitioner Versus Brahmram Sharma S/o Shri Damodar Lal Sharma
----Respondent D.B. Civil Writ Petition No. 6443/2021 The Union Of India
----Petitioner Versus Sumer Singh S/o Shri Bajrang Singh
----Respondent D.B. Civil Writ Petition No. 6444/2021 The Union Of India
----Petitioner Versus Hari Singh Gujar S/o Shri Ram Ji Lal Gujar
----Respondent D.B. Civil Writ Petition No. 6449/2021 The Union Of India
----Petitioner Versus (Downloaded on 24/12/2022 at 09:04:25 AM) (6 of 9) [CW-9840/2019] Man Singh Chauhan S/o Late Shri Prabhu Singh Chauhan
----Respondent D.B. Civil Writ Petition No. 6450/2021 The Union Of India
----Petitioner Versus Damodar Sharma S/o Ramswaroop Sharma
----Respondent D.B. Civil Writ Petition No. 6453/2021 The Union Of India
----Petitioner Versus Shyam Sunder Sharma S/o Vishmber Dayal Sharma
----Respondent D.B. Civil Writ Petition No. 6457/2021 Union Of India
----Petitioner Versus Radha Mohan Sharma S/o Shri Hari Ram Sharma
----Respondent D.B. Civil Writ Petition No. 6458/2021 The Union Of India
----Petitioner Versus Jagdish Koli S/o Shri Ramji Lal Koli
----Respondent D.B. Civil Writ Petition No. 6459/2021 The Union Of India
----Petitioner Versus Hari Prasad Sharma S/o Shri Devi Lal Sharma
----Respondent D.B. Civil Writ Petition No. 6460/2021 The Union Of India
----Petitioner Versus Suresh Chand Sharma S/o Shri Kalyan Prasad Sharma
----Respondent D.B. Civil Writ Petition No. 6461/2021 The Union Of India
----Petitioner (Downloaded on 24/12/2022 at 09:04:25 AM) (7 of 9) [CW-9840/2019] Versus Hari Ram Gurjar S/o Padam Singh Gurjar
----Respondent D.B. Civil Writ Petition No. 6462/2021 Union Of India
----Petitioner Versus Balkrishan Sharma S/o Shri Vishambhardayal Sharma
----Respondent D.B. Civil Writ Petition No. 6463/2021 The Union Of India
----Petitioner Versus Naresh Chand Jain S/o Kirodi Lal Jain
----Respondent D.B. Civil Writ Petition No. 6464/2021 The Union Of India
----Petitioner Versus Keshav Chand Meena S/o Shri Omi Meena
----Respondent D.B. Civil Writ Petition No. 6504/2021 The Union Of India
----Petitioner Versus Badri Lal Bairwa S/o Shri Dayachand Bairwa
----Respondent D.B. Civil Writ Petition No. 6506/2021 The Union Of India
----Petitioner Versus Mahaveer Prasad Sharma S/o Choth Mal Ji
----Respondent D.B. Civil Writ Petition No. 6507/2021 The Union Of India
----Petitioner Versus Satya Prakash Sharma S/o Shri Ram Prasad Sharma
----Respondent D.B. Civil Writ Petition No. 6508/2021 Union Of India (Downloaded on 24/12/2022 at 09:04:25 AM) (8 of 9) [CW-9840/2019]
----Petitioner Versus Ghanshyam Kabra S/o Madholal Kabra
----Respondent D.B. Civil Writ Petition No. 6509/2021 The Union Of India
----Petitioner Versus Krishan Kumar Sen S/o Brij Raj Sen
----Respondent D.B. Civil Writ Petition No. 6510/2021 Union Of India
----Petitioner Versus Ghanshyam Verma S/o Onkar
----Respondent D.B. Civil Writ Petition No. 6512/2021 The Union Of India
----Petitioner Versus Hariom Sharma S/o Teekam Chand
----Respondent D.B. Civil Writ Petition No. 6513/2021 The Union Of India
----Petitioner Versus Brij Mohan Singh S/o Hanuman Prasad
----Respondent D.B. Civil Writ Petition No. 6514/2021 The Union Of India
----Petitioner Versus Prem Shankar Rathore S/o Dev Raj Rathore
----Respondent D.B. Civil Writ Petition No. 6520/2021 The Union Of India
----Petitioner Versus Vidhya Bhushan Gautam S/o Shri Murlidhar Gautam
----Respondent D.B. Civil Writ Petition No. 6521/2021 (Downloaded on 24/12/2022 at 09:04:25 AM) (9 of 9) [CW-9840/2019] The Union Of India
----Petitioner Versus Radhey Shyam Sharma S/o Ram Narayan Sharma
----Respondent D.B. Civil Writ Petition No. 6522/2021 The Union Of India
----Petitioner Versus Ramesh Chand Sharma S/o Ram Kishan Sharma
----Respondent For Petitioner(s) : Mr. R.D. Rastogi, ASG through VC with Mr. Devesh Yadav with Mr. Ashish Kumar For Respondent(s) : Mr. Vinay Mathur in D.B. C.W. 6436/2021 HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 07/01/2022 List these cases for analogous hearing in the first week of March, 2022 along with D.B Civil Writ Petition No. 25150/2018.
(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),J Ritu/78,79,81,82,84,87,88,89,90,91,92,97,101,102,103,104,110,111,112,114,115,116,118,119, 121,123,124,125,127,128,129,130,131,132,133,134,137,138,139,140,141,142,143,144,148,150 151,152,153,154,156,157,158,159,160 and 161 (Downloaded on 24/12/2022 at 09:04:25 AM) Powered by TCPDF (www.tcpdf.org)