Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(4) in The Indian Veterinary Council Act, 1984

(4)The report of a visitor shall be treated as confidential unless in any particular case the President otherwise directs:Provided that if the Central Government requires a copy of the report of the visitor, the Council shall furnish the same.