Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 39A in Kerala General Sales Tax Rules, 1963

39A. Filing of application under Section 45A.

- Every application under sub-section (3) or sub-section (5) of section 45A shall be in Form 31 A and shall be verified in the manner specified therein.