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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(15)(b) in Andhra Pradesh Unaided Non- Minority Professional institutions (Regulation of Admissions into Under-graduate and Pharm.D (Doctor of Pharmacy) Professional Courses through Common Entrance Test) Rules, 2011

(b)Admissions Into Non-Minority Institutions Under Eamcet -ac Stream: (1) Committee for EAMCET-AC Admissions into institutions, which opted for EAMCET- AC shall be constituted by the Association of Un-aided Professional Colleges to advise the Convenor of EAMCET-AC Admissions in the matters relating to admission and on such other matters necessary for the smooth conduct of Admissions.