Section 11(a) in The Land Acquisition (Bihar Amendment) Act, 1960
(a)(i)after the words "whenever it appears to the appropriate Government", the words "or the Collector", shall be inserted;(ii)after the words "the appropriate Government may direct the Collector to", the words "or the Collector may," shall be inserted; and(iii)after the words "for sum term as it", the words "or he" shall be inserted.
