Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(vi) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973 (vi)'Examiner' means Examiner, Local Fund Audit Department, Rajasthan and includes an officer authorised by him in this behalf;
