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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4)(i) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(i)if the rate of rent or rental value referred to in sub-section (2) does not exceed fifty rupees per mensem, an increase not exceeding 56'/4 per cent, on such rate or rental value;