Supreme Court - Daily Orders
Rameshwar Pratap Singh Dead Thr. Lrs vs M/S Wonder Cement Limited on 17 July, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.43 COURT NO.16 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.12353/2023
(Arising out of impugned final judgment and order dated 25-01-2023
in CR No. 596/2022 passed by the High Court of M.P at Indore)
RAMESHWAR PRATAP SINGH DEAD THR. LRS Petitioner(s)
VERSUS
M/S WONDER CEMENT LIMITED & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.118144/2023-APPLICATION FOR
SUBSTITUTION and IA No.118146/2023-EXEMPTION FROM FILING O.T. )
Date : 17-07-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Kirtiman Singh, Adv.
Mr. Vikhyat Oberoi, Adv.
Ms. Jagriti Pandey, Adv.
Mr. Anurag Shreewastva, Adv.
Mr. Varun Pratap Singh, Adv.
Mr. Anuj Kapoor, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in six weeks.
(VIJAY KUMAR) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Vijay Kumar Date: 2023.07.18 17:36:20 IST Reason: