Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 127 in The Tripura Co-operative Societies Act, 1974 127. Section 8 of Act 32 of 1956 to apply to mortgages to co-operative land development bank. - Section 8 of the Hindu Minority and Guardianship Act, 1956 (32 of 1956), shall apply to mortgages in favour of a co-operative land development bank.
