Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(3) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958 (3)Sections 25-A and 26 of the Santhal Parganas Settlement Regulation (Regulation III of 1872) shall not apply.]
