Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 187] [Entire Act]

State of West Bengal - Subsection

Section 187(vi) in West Bengal Co-operative Societies Rules, 2011

(vi)construction of farm-house, cattle shed or threshing yard, fish curing or drying yard, shed for storing or processing agricultural produce and pump house;