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[Cites 0, Cited by 0] [Section 72(4)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(4)(a) in The M.P. Factories Rules, 1962

(a)all electrical apparatus shall either be excluded from the area of risk or they shall be such construction and so installed and maintained as to prevent the danger of their being a source of ignition;