Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(h) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017

(h)"investor" means any person who invests capital in any new business or in an existing business for expansion, modernization or diversification;