Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(4) in Maharashtra Paramedical Council Act, 2011

(4)The nominee of the Vice-Chancellor of the Maharashtra University of Health Sciences nominated under clause (iv) of subsection (1) of section 4 shall hold office of a member, in the absence of the Vice-Chancellor.