Rajasthan High Court - Jodhpur
M.D.M. Co-Educational B.Ed. College vs National Council For Teacher Education on 15 December, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR (1) S.B. Civil Writ Petition No. 4082/2021 Kuchaman College Of Education, Kuchaman City, Sikar Road, Nagaur Run By Marwar Health Care Society, Kuchaman City, Sikar Road, Nagaur Through Its President Dr. Kesa Ram S/o Nathuram Choudhary, Aged 34 Years, Resident Of 102, Meghwalon V Kumawato Ki Dhaniyan, Deeppura, Kuchaman City, District Nagaur (Rajasthan).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Tis Chair Person Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi
2. The Western Regional Committee, National Council For Teacher Education Through Its Under Secretary, Plot No.g-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents Connected With (2) S.B. Civil Writ Petition No. 3854/2021 Lbs College, Doomroli, Majari Road, Tehsil Neemrana, District Alwar Run And Managed By Gandhi Shiksha Samiti, Doomroli, Neemrana, District Alwar Through Its Secretary Sh. Rajendra Prasad S/o Shri Veer Singh, Aged 48 Years, R/o Doomroli, Tehsil Neemrana, District Alwar (Rajasthan)
----Petitioner Versus
1. National Council For Teacher Edu., New Delhi Though Its Chairperson , Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teacher Education, Through Its Under Secretary, Plot No. G-7, Sector - 10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (3) S.B. Civil Writ Petition No. 5783/2021 Mld Mahila M.ed. College, Kekri, District Ajmer Running By Society Of Shri Mishri Lal Dubey Memorial Sansthan, Kekri, (Downloaded on 15/12/2021 at 09:02:23 PM) (2 of 13) [CW-4082/2021] District Ajmer (Raj.) Through Its Secretary, Shri Chandra Prakash Dubey S/o Shri Mishri Lal Dubey, Aged 59 Years, Resident Of Master Colony, Kekri, District Ajmer (Raj.).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teacher Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (4) S.B. Civil Writ Petition No. 5788/2021 Mld Girls T.t. College, Kekri, District Ajmer Running By Society Of Shri Mishri Lal Dubey Memorial Sansthan, Kekri, District Ajmer (Raj) Through Its Secretary, Shri Chandra Prakash Dubey S/o Shri Mishri Lal Dubey, Aged 59 Years, Resident Of Master Colony Kekri, District Ajmer (Raj.).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (5) S.B. Civil Writ Petition No. 6316/2021 Sanjivani Institute Of Education, Chak 11 Ps Padampur Road, 66 Rb, Raisinghnagar, District Sriganganagar Running By Society Of Bcc Institute Of Education Samiti , Ward No. 8, Near Lbs Public School, Raisinghnagar, District Sriganganagar (Raj.) Through Its Secretary, Vijay Kumar S/o Raj Kumar, Aged 40 Years, R/o Raisinghnagar, District Sriganganagar(Raj.)
----Petitioner Versus
1. National Council For Teacher Edu., New Delhi, Though Its (Downloaded on 15/12/2021 at 09:02:23 PM) (3 of 13) [CW-4082/2021] Chairperson, Hans Bhawan, Wing Ii, I, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector - 10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (6) S.B. Civil Writ Petition No. 6319/2021 Manav Mangal Sansthan Of Education, Ward No. 23, Choutala Road, Sangaria, District Hanumangarh Running By Society Of Manav Mangal Model School Sansthan, Ward No. 23, Choutala Road, Sangaria District Hanumangarh (Raj.) Through Its Secretary, Rajeev Siaag S/o Rakesh Kumar Siaag, Aged 57 Years, Resident Of Ward No. 2, Choutala Road, Sangaria, District Hanumangarh (Raj.).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (7) S.B. Civil Writ Petition No. 10428/2021 Sorabh College Of Physical Teacher Training, Karauli Road, Kheda, Hindauncity, District Karauli Being Run By Society Rajasthan Delhi Education Society, Aitc Krishna Colony, Bayana Moad, Hindauncity, District Karauli Through Its Secretary Mahesh Singh S/o Vijay Singh, Aged 42 Years, Resident Of C-40, Kusum Vihar, Jagatpura, Jaipur (Raj.)
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chair Person, Hans Bhawan, Wing 11, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teacher Education, Through Its Under Secretary, Plot No. (Downloaded on 15/12/2021 at 09:02:23 PM) (4 of 13) [CW-4082/2021] G-7, Sector-10, Near National Highway Authourity, Dwarka, New Delhi.
----Respondents (8) S.B. Civil Writ Petition No. 15354/2021 Shri Khatushyam Teachers Training Institute, Being Managed By Gurukul Shikshan Sansthan, Fatehpur Road, Sikar, Through Its Secretary Snehlata Choudhary Wife Of Ranjeet Singh, Age 36 Years, R/o B-5, Todi Nagar, Sikar At Present Residing At 1St Polo, Paota, Jodhpur.
----Petitioner Versus
1. National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Member Secretary.
2. Western Regional Committee Of National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Regional Director.
----Respondents (9) S.B. Civil Writ Petition No. 15355/2021 Shekhawati Institute, Being Managed By Gurukul Shikshan Sansthan, Fatehpur Road, Sikar, Through Its Secretary Snehlata Choudhary Wife Of Ranjeet Singh, Age 36 Years, Resident Of B-5 Todi Nagar, Sikar At Present Residing At 1St Polo, Paota, Jodhpur.
----Petitioner Versus
1. National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Member Secretary.
2. Western Regional Committee Of National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Regional Director.
----Respondents (10) S.B. Civil Writ Petition No. 15356/2021 Shri Salasar Balaji Teacher Training College, Being Managed By Gurukul Shikshan Sansthan, Fatehpur Road, Sikar, Through Its Secretary Snehlata Choudhary Wife Of Ranjeet Singh, Age 36 Years, Resident Of B-5 Todi Nagar, Sikar At Present Residing At 1St Polo, Paota, Jodhpur.
----Petitioner
Versus
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1. National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Member Secretary.
2. Western Regional Committee Of National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Regional Director.
----Respondents (11) S.B. Civil Writ Petition No. 15358/2021 Shri Shidhivinayak Teachers Training Institute, Being Managed By Gurukul Shikshan Sansthan, Fatehpur Road, Sikar, Through Its Secretary Snehlata Choudhary Wife Of Ranjeet Singh, Age 36 Years, R/o B-5, Todi Nagar, Sikar At Present Residing At 1St Polo, Paota, Jodhpur.
----Petitioner Versus
1. National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Member Secretary.
2. Western Regional Committee Of National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Regional Director.
----Respondents (12) S.B. Civil Writ Petition No. 15359/2021 Shri Balaji Teachers Training Institute, Being Managed By Gurukul Shikshan Sansthan, Fatehpur Road, Sikar, Through Its Secretary Snehlata Choudhary Wife Of Ranjeet Singh, Age 36 Years, R/o B-5, Todi Nagar, Sikar At Present Residing At 1St Polo, Paota, Jodhpur.
----Petitioner Versus
1. National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Member Secretary.
2. Western Regional Committee Of National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Regional Director.
----Respondents (13) S.B. Civil Writ Petition No. 15364/2021 M.d.m. Co-Educational B.ed. College, 12, T.k. Vijaynagar Road, Raisinghnagar, District Sriganganagar Parental Body M.d. Memorial Educational And Social Welfare Trust, Panchayat Samiti (Downloaded on 15/12/2021 at 09:02:23 PM) (6 of 13) [CW-4082/2021] Road, Raisinghnagar, District Sriganganagar Through Its Secretary Nihal Chand S/o Kalu Ram, Aged 53 Years, Resident Of Vpo Satjanda, Tehsil Raisinghnagar, District Sriganganagar (Rajasthan).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No.g-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (14) S.B. Civil Writ Petition No. 15366/2021 Gurukul Teachers Training Institute, Being Managed By Gurukul Shikshan Sansthan, Fatehpur Road, Sikar, Through Its Secretary Snehlata Choudhary Wife Of Ranjeet Singh, Age 36 Years, R/o B- 5, Todi Nagar, Sikar At Present Residing At 1St Polo, Paota, Jodhpur.
----Petitioner Versus
1. National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Member Secretary.
2. Western Regional Committee Of National Council For Teacher Education, G-7, Sector-10, Dwarka, New Delhi Through Its Regional Director.
----Respondents (15) S.B. Civil Writ Petition No. 15649/2021 Swami Keshwanand College, Gharsana, Sriganganagar (Raj.)Parental Body International Sports Shiksha Samiti, Nai Mandi, Gharsana, Sriganganagar (Raj.) Through Its Secretary Anil Kumar S/o Shri Shankar Lal, Aged 39 Years, Resident Of Village Post Nai Mandi, Gharsana, Sriganganagar (Rajasthan).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
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2. The Western Regional Committee, National Council For Teacher Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (16) S.B. Civil Writ Petition No. 15664/2021 Keshav College, Ward No. 23, Piligangan (Hanumangarh) Running By Luna Ram Memorial Shikshan Sansthan, Hanumangarh Through Its President Sunil Bhadu S/o Mukhram Bhadu, Aged 38 Years, Ward No. 31, Pilibangan, Hanumangarh.
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (17) S.B. Civil Writ Petition No. 6443/2021 Bal Gangadhar Tilak Shikshan Sansthan, Bhadra, District Hanumangarh Run And Managed By Bal Gangadhar Tilak Shikshan Sansthan, Bhadra, District Hanumangarh Through Its Secretary Sh. Anubhav Bansal S/o Sushil Gupta, Aged 29 Years, Resident Of Ward No. 15 Luhariwala Mohalla, Tehsil Bhadra, District Hanumangarh (Rajasthan).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, Ne Delhi.
2. The Western Regional Committee, National Council For Teachers Education Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents
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(18) S.B. Civil Writ Petition No. 16607/2021 M B D Memorial College, Tilak Nagar, Bikaner, Bikaner (Raj.) Parental Body Mata Bogi Devi Memorial Samiti, Bikaner (Raj.) Through Its Secretary Manoj Kumar S/o Balbeer Singh, Aged 40 Years, Resident Of Tilak Nagar, Bikaner (Rajasthan).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Though Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (19) S.B. Civil Writ Petition No. 16608/2021 Mbd Memorial College, Tilak Nagar, Bikaner, Bikaner (Raj.) Parental Body Mata Bogi Devi Memorial Samiti, Bikaner (Raj.) Through Its Secretary Manoj Kumar S/o Balbeer Singh, Aged 40 Years, Resident Of Tilak Nagar, Bikaner (Rajasthan).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teacher Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (20) S.B. Civil Writ Petition No. 16711/2021 Ram T.t. College, Bigga, Shri Dungargarh, Bikaner (Raj.) Parental Body Shri Adarsh High School Samiti, Bikaner (Raj.) Through Its Secretary Balbeer Singh S/o Jaisa Ram, Aged 62 Years, Resident Of Shri Adarsh High School, Tilak Nagar, Bikaner (Rajasthan).
----Petitioner
Versus
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1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (21) S.B. Civil Writ Petition No. 17061/2021 Ram T.t. College, Bigga, Shri Dungargarh, Bikaner (Raj.) Parental Body Shri Adarsh High School Samiti, Bikaner (Raj.) Through Its Secretary Balbeer Singh S/o Jaisa Ram, Aged 62 Years, Resident Of Shri Adarsh High School, Tilak Nagar, Bikaner (Rajasthan).
----Petitioner Versus
1. National Council For Teacher Education, New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector-10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (22) S.B. Civil Writ Petition No. 17571/2021 Diva College Of Education, Kachroli, Tehsil Hindaun City, District Karauli Running By Rajasthan Delhi Education Society, Krishna Colony, Bayana Mor, Hindaun City, Karauli Through Its Secretary Mahesh Singh Beniwal S/o Sh. Vijay Singh Beniwal, Aged About 42 Years, R/o S-57, Raj Aagan, Nri Colony, Pratap Nagar, Jaipur, Rajasthan.
----Petitioner Versus
1. National Council For Teacher Edu., New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot (Downloaded on 15/12/2021 at 09:02:23 PM) (10 of 13) [CW-4082/2021] No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (23) S.B. Civil Writ Petition No. 17591/2021 Sunil Teacher Training College, Near Railway Crossing, Amet, District Rajsamand Running By Sunil Shikshan Evam Sahitya Sansthan, Amet, Amra Ka Nada, Near Railway Crossing, Amet, Rajsamand Through Secretary Devendra Kachhara S/o Sh. Kanhaiya Lal. Kachhara, Aged 56 Years, R/o Near Railway Crossing, Amet, District Rajasmand.
----Petitioner Versus
1. National Council For Teacher Education New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents (24) S.B. Civil Writ Petition No. 17595/2021 Diva College Of Education, Kachroli, Tehsil Hindaun City, District Karauli, Running By Rajasthan Delhi Education Society, Krishna Colony, Bayana Mor, Hindaun City, Karauli Through Its Secretary Mahesh Singh Beniwal S/o Sh. Vijay Singh Beniwal, Aged About 42 Years, R/o S-57, Raj Aagan, Nri Colony, Pratap Nagar, Jaipur, Rajasthan.
----Petitioner Versus
1. National Council For Teacher Education, New Delhi Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.
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----Respondents
(25) S.B. Civil Writ Petition No. 17597/2021 Rishabhdev Teacher Training College, Village Thana, Teh. Rishabhdev, Udaipur Running By Lakshya Manav Seva Avam Shiksha Vikas Samiti, 5, Diamond Colony, Navaratan Complex, Udaipur Through Secretary Mahesh Soni S/o Sh. Madan Lal Soni, Aged 46 Years, R/o 5 Diamond Colony, Navaratan Complex, Udaipur.
----Petitioner Versus
1. National Council For Teacher Edu., New Delhi, Through Its Chairperson, Hans Bhawan, Wing Ii, 1, Bahadur Shah Zafar Marg, New Delhi.
2. The Western Regional Committee, National Council For Teachers Education, Through Its Under Secretary, Plot No. G-7, Sector 10, Near National Highway Authority, Dwarka, New Delhi.
----Respondents
For Petitioner(s) : Mr. CS Kotwani
Mr. Dhanesh Saraswat
Mr. DS Sodha
Mr. Mukesh Purohit
Mr. Karan Joshi
For Respondent(s) : Mr. Vivek Shrimali
JUSTICE DINESH MEHTA
Order
15/12/2021
1. By way of the present batch of writ petitions, the petitioners have raised a grievance that they had filed applications for recognition of Courses- B.A.B.Ed./B.Sc.B.Ed., B.S.T.C., B.P.Ed., M.Ed., S.T.C., B.Ed., B.A.B.Sc.B.Ed., however, the same have not been decided and are pending consideration before the Western Regional Committee.
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2. Mr. Vivek Shrimali, learned counsel appearing for NCTE, on the other hand, submits that maybe the petitioners' assertions are correct that they have filed applications, however, since the applications were filed many years ago, the NCTE is not having particulars/ whereabouts of those applications which are allegedly pending.
3. He further submits that NCTE has taken an in principle decision to process all the applications for recognition subject, of course, to the following conditions-
"1. Affidavit on Rs.100 stamp paper from the President/ Secretary of the Management duty notarized giving the details of applications pending with NCTE and also the existing courses being run by the management on the same land where this application is proposed, as per format approved by WRC.
2. To submit the proof of submission of initial application to NRC in original, self-attested.
3. To submit the proof of rejection of initial application by NRC in original, duly self-attested.
4. To submit the proof of payment of processing fee at the time of initial application, self-attested (photocopy of DO/ Bank Statement/ Certificate from Bank etc)."
4. Mr. Shrimali, learned counsel for the NCTE assures that on fulfilling the aforesaid conditions, the petitioners' applications shall be processed by the NCTE, expeditiously, preferably within a period of 12 weeks from the date of fulfilling all the formalities and conditions.
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5. Considering the assurance given by learned counsel for the respondents, these writ petitions are disposed of with a direction to the Western Regional Committee/ competent authority to consider petitioners' applications for grant of recognition on fulfilling the condition mentioned in para (3) above, in accordance with law, as early as possible, preferably before 31.03.2022.
6. Stay application(s) also stands disposed of accordingly.
(DINESH MEHTA),J 20-35,40,123-126,137,140,144,146-pooja/-
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