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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Punjab - Subsection

Section 3B(2) in The Punjab Nurses Registration Act, 1932

(2)The Vice-President of the Punjab Nurses Registration Council shall, notwithstanding anything contained in sub-section (2) of section 8, also be nominated by the State Government from amongst its members.