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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(3)[ x x x] [Omitted by M.P. Act No. 19 of 1985.]