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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(1)On receipt of the application for no objection certificate, the licensing authority shall scrutinise the same and ensure whether the application contains all the necessary required information.