Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(8) in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006 (8)[ Reservation shall also be applicable to proforma promotion and appointment by transfer.] [Added by Punjab Act No. 17 of 2018, dated 14.9.2018.]
