Himachal Pradesh High Court
Abhinay Garg vs . State Of H.P. on 15 September, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Abhinay Garg vs. State of H.P. .
Cr.MP(M) No.1967 of 2022 15.09.2022 Present Mr. Ishan Sharma, Advocate vice counsel for the petitioner.
Mr. Sudhir Bhatnagar and Mr. Narender Guleria, Additional Advocate Generals, for the respondent-State Though, respondent-State has filed status report in terms of order dated 2.9.2022 and SI Lalit Kumar has come present in Court alongwith the record, but since learned counsel representing the petitioner is out of station on account of some personal difficulty, prayer has been made on his behalf for an adjournment. Prayer allowed as not opposed.
List on 21.09.2022.
(Sandeep Sharma) Judge th 15 September, 2022 (shankar) ::: Downloaded on - 15/09/2022 20:06:52 :::CIS