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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(3) in The Sikh Gurdwaras Act, 1925

(3)No proceedings shall be taken by the Commission unless at least two members are present and sitting together : provided that notices and summonses may be issued by the president or a member nominated by the president for this purpose, sitting alone.