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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(h) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(h)all suits and other legal proceedings instituted or which could have been instituted by or against Anteceding Institutions, immediately before such commencement, shall be continued or instituted by or against the Institute.