Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 2 in The United Provinces Indian Medicine Act, 1939 2. [ Vaids and Hakims who hold a degree or diploma granted by the Board] [Substituted by U. P. Act No. 7 of 1956.].
