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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(3) in The Sikkim Non-Biodegradable Garbage (Control) Act, 1997

(3)Whoever in any manner aids, abets or is accessory to the Commission of an offence under this Act shall on convection be punished with imprisonment prescribed for the offence.