Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 608] [Entire Act] State of Punjab - Subsection Section 608(a) in Punjab Jail Manual, 1996 (a)if a member of a convalescent or special gang between the hours of 12 noon and 2 P.M. throughout the year;
