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[Cites 0, Cited by 0] [Section 176(4)] [Section 176] [Entire Act]

State of Gujarat - Subsection

Section 176(4)(a) in The Gujarat Municipalities Act, 1963

(a)overhangs just into, or in any way projects, or encroaches upon, any public street, so as to be an obstruction to safe and convenient passage along such street, or