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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3) in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

(3)If the District Committee for just and sufficient reasons, wants to postpone the date, such a decision for postponement shall be taken atleast 5 days prior to the conduct of auction and publication of revised notification shall be made fixing the next date of auction.