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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(b) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(b)convey ganja or medicine containing ganja otherwise than -
(i)direct and in custody of a railway official up to the station at which ganja or medicine containing ganja should leave the railway, and
(ii)according to the route prescribed in such pass.