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State of Assam - Section

Section 7 in Assam Science & Technology University Act, 2009

7. Officers of the University.

- The following shall be the officers of the University:-
(i)The Chancellor,
(ii)The Vice - Chancellor,
(iii)The Rector,
(iv)The Registrar, and
(v)Such other persons in the Service of the University as may be declared by the statutes to be the officers of the University.