Section 5 in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997
5. Power to suspend or cancel licence.
- Where the Licensing Officer has reason to believe that any person to whom a licence has been granted has contravened any of the provisions of this Act or the rules made thereunder or failed to comply with any of the terms and conditions of the licence, he may, after giving the person concerned a reasonable opportunity to show cause and for reasons to be recorded in writing, by order, suspend or cancel the licence.
