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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(4) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(4)The application for registration shall be submitted to the Registrar, who shall, after scrutiny, place it before the concerned committee in its next meeting for its recommendation and thereafter place it before the Council along with the recommendation of the committee.