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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(11)(b) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(b)has acted in a manner prejudicial to the interest of the University; or