Delhi High Court - Orders
Bhadra International (India) Pvt. Ltd. ... vs Airports Authority Of India & Anr on 1 April, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~37 to 42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 334/2018
BHADRA INTERNATIONAL (INDIA) PVT. LTD.
& ORS. ..... Petitioner
Through Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Samarth Chowdhary, Ms. Gargi
Sethee & Ms. Sagarika Tanwar,
Advs.
versus
AIRPORTS AUTHORITY OF INDIA & ANR. ..... Respondents
Through Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Sonal Kumar Singh, Ms. Gunjan
Gupta, Ms. Sukanya Lal & Mr.
Sparsh Goel, Advs.
+ O.M.P.(I) (COMM.) 335/2018 & I.A. 5009/2022
BHADRA INTERNATIONAL (INDIA) PVT.
LTD. & ORS. ..... Petitioners
Through Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Samarth Chowdhary, Ms. Gargi
Sethee & Ms. Sagarika Tanwar,
Advs.
versus
AIRPORTS AUTHORITY OF INDIA & ORS. ..... Respondents
Through Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Sonal Kumar Singh, Ms. Gunjan
Gupta, Ms. Sukanya Lal & Mr.
Sparsh Goel, Advs.
+ O.M.P.(I) (COMM.) 378/2018 & I.A. 11214/2020 & I.A. 5658/2021
& CCP(O) 15/2021
BHADRA INTERNATIONAL (INDIA) & ORS. ..... Petitioners
Through Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Samarth Chowdhary, Ms. Gargi
Sethee & Ms. Sagarika Tanwar,
Advs.
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:04.04.2022
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Sonal Kumar Singh, Ms. Gunjan
Gupta, Ms. Sukanya Lal & Mr.
Sparsh Goel, Advs.
+ O.M.P.(I) (COMM.) 380/2018 & I.A. 11213/2020 & I.A. 5660/2021
& CCP(O) 16/2021
BHADRA INTERNATIONAL (INDIA) PVT.
LTD. & ORS. ..... Petitioners
Through Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Samarth Chowdhary, Ms. Gargi
Sethee & Ms. Sagarika Tanwar,
Advs.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Sonal Kumar Singh, Ms. Gunjan
Gupta, Ms. Sukanya Lal & Mr.
Sparsh Goel, Advs.
+ O.M.P.(I) (COMM.) 463/2018 & I.A. 17453/2018
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Sonal Kumar Singh, Ms. Gunjan
Gupta, Ms. Sukanya Lal & Mr.
Sparsh Goel, Advs.
versus
BHADRA INTERNATIONAL (INDIA) P
LTD & ORS ..... Respondents
Through Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Samarth Chowdhary, Ms. Gargi
Sethee & Ms. Sagarika Tanwar,
Advs.
+ O.M.P.(I) (COMM.) 464/2018 & I.A. 17456/2018
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Signature Not Verified
Digitally Signed
By:Dushyant Rawal
Signing Date:04.04.2022
Through Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Sonal Kumar Singh, Ms. Gunjan
Gupta, Ms. Sukanya Lal & Mr.
Sparsh Goel, Advs.
versus
BHADRA INTERNATIONAL (INDIA) PVT LTD
& ORS. ..... Respondents
Through Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Samarth Chowdhary, Ms. Gargi
Sethee & Ms. Sagarika Tanwar,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 01.04.2022 List for further proceedings on 06.04.2022.
VIBHU BAKHRU, J APRIL 1, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:04.04.2022