Karnataka High Court
H A Narayan Reddy Since Deceased By His ... vs The Bangalore Development Authority on 10 January, 2012
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
1
IN THE HEGH CGURT C3? KARH§{?AK;5~'x AT B/3§i"xIGALG?:~E_
mums THEE} EHE :3" 5%}; SF JAFQUARY;
EEFCERE
ma HQEWBLE MR. EUSTZCE mg. f.:-;*E';x:':;§Q'?A®;?;:Q%:i2:§&%
WRIT PETETZQN m©.4G@6i&«zf2t€:{;" g15;--fl} i
BETWEEN:
HA; Narayar: Raddy _ _ _
Since deceased by his L.R5,- '
1.Gitiraja, _ Major, S/OJH ;§_.,V%'§are;*:.§,sa:V: --§3<ed'd§.{; V. 2; §'x§;3agad§ s_i1;_;:§¥*:';a5.{i;};---- . Sm._H.*;§:NVa_ray;}§:VV_E<s3¢id_y; "
3. :\:.§}<:.dh--.a;~g "
Sm. FEaA;-%4arayarj*Réd_;¥'<g AE§.a_:'e ?éSit:1 if'§§_é*.--'E ?A'§§v::>}%€; ?.§:"' ¥'via.i:::; Yeshwantbgurg '8_a':"zg aEo:=.£=; - 56$' "£3722, _ " :_§ V%~Z;&3!;'E3SEE'§§fz'3,_é ?:::::/axes" of Aitame';
" _ "':+§_:;':§§jf'§s*§§% ?r{§';"Rgama%a%y, Sis, 55:6ifigééamuaésaagamagga, 5'i--T%§,-..'Ge3i«:'::i E fihaga, Sa§°:§a".%@:"@ ~ E59 Q54; 7* " ?ETET§Q§'€ERS " :j%%g2}%:3;sa ET Rggeramf fixéza} ANS:
The Bangaiare Dexzelapment §§i.§'{§°'§{}§'i'£"y'} Kumaré P>a:'i< Wegi, fiaswgalare ~ 5&3 SEQ.
Regresemied tug its Commésséener, {By Sr: M,S.Charzdras%1ei<ar Saba, fi{€--§.j«s.}.f_"T v; This writ petition is 'fiI€€:§ _Lm_der Z%;*tic:£=€?2s T2;ZE3«:._a:'--:.d. 352? of the Censtétutisn cf Endia';-,V 'praying .._t<)T.'-iquégsh the endorsement dated 13,1.2G{3?9_..¥Ss»u_eé_»_by t?*:e,v_resV§i>ondeni which Es produced anti r'r'§a~rQ£<ed«"'as Azinexnsre ~K té {fie Ef:;'.?. This petitmré taming-T~'§>:§%'V"?{§E %3~e::1a';?A;.'§V;ii._ 'f:hEs day? the Ceurt maéje the fo'E--k;winQ':""*» " ' % é? R1 A Sri__V__?3a}'afa:?y__ * appearing fgr the petitienigr §_%%-ed'3-~:2jééméi;. i::*--._géésgmigg ihe writ ;3e%;§ti§§: as 2s\;§t§':fira:A:ri;=. ' -
_§§\%T€r:i:<:; i3 9'§a_;:Vé§ :35: récaré. 'A '=s.<*s;_::'a:; g:E§%é%:_%§r1 sémfis éismésseé §:CCO%"§§{§§§'y*1 §§§%L EEEEQE ~ "
"