Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 14 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

14. Inspection when Talathi has failed to fill in crop statement.

- Where the Revenue Inspector finds at the time of his visit to a village that the Talathi of the village has not duly filled in the crop statement, he shall record that fact in his diary with the substance of the Talathi's explanation and shall inspect any selected survey numbers with the Talathi, who shall record the result of the inspection in the crop statement.